Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 1, Cited by 0]

Calcutta High Court (Appellete Side)

Madhusudan Das & Ors vs State & Ors on 2 April, 2018

Author: Aniruddha Bose

Bench: Aniruddha Bose

                                      1

109   02.04.18

. W.P. 6752 (W) of 2016 ab Madhusudan Das & Ors. Vs. State & Ors.

No one appears for the parties.

Matter to be listed on 16th April, 2018.

Liberty to mention.

(Aniruddha Bose, J.) (Joymalya Bagchi, J.)