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M/S Parle Agro Pvt. Ltd. vs The Commissioner Of Commercial Tax on 25 November, 2019

Bench: A.M. Khanwilkar, Dinesh Maheshwari

     ITEM NO.41                                COURT NO.6                   SECTION IV-A

                                 S U P R E M E C O U R T O F          I N D I A
                                         RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)                     No(s).    21511/2019

     (Arising out of impugned final judgment and order dated 08-03-2019
     in WP No. 777/2018 passed by the High Court Of Chhatisgarh At
     Bilaspur)

     M/S PARLE AGRO PVT. LTD.                                                Petitioner(s)

                                                      VERSUS

     THE COMMISSIONER OF COMMERCIAL TAX & ORS.                               Respondent(s)

     (IA No. 128752/2019 - EXEMPTION FROM FILING O.T.)

     Date : 25-11-2019 This matter was called on for hearing today.

     CORAM :
                          HON'BLE MR. JUSTICE A.M. KHANWILKAR
                          HON'BLE MR. JUSTICE DINESH MAHESHWARI


     For Petitioner(s)                  Mr.   Arvind Datar, Sr. Adv.
                                        Mr.   H.G. Dharmadhikari, Adv.
                                        Ms.   Lalita S. Phadke, Adv.
                                        Mr.   vinod Kumar, Adv.
                                        Mr.   Sunitta Rawat, Adv.
                                        Mr.   Rajesh Kumar, AOR

     For Respondent(s)                  Mr.   Devadatt Kamat,Sr. Adv.
                                        Mr.   Nishanth Patil, AOR
                                        Mr.   Aditya Bhat, Adv.
                                        Mr.   chirag Jain, Adv.
                                        Ms.   Priyanka Arora, Adv.

                         UPON hearing the counsel the Court made the following
                                              O R D E R

List this matter for final disposal on a non-miscellaneous day in the third week of January, 2020.

Reason: (NEETU KHAJURIA) (VIDYA NEGI) COURT MASTER COURT MASTER