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[Cites 0, Cited by 0] [Section 14(2)] [Section 14] [Entire Act]

Union of India - Subsection

Section 14(2)(b) in The Fertilizer (Control) Order, 1985

(b)if he is an applicant for a certificate of manufacture for any special mixture, in Form E, in duplicate, together with the fee prescribed therefor under the said Clause 36 and an attested copy of the requisition of the purchaser.