Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] State of Punjab - Subsection Section 6(xxxviii) in The Jalandhar Municipal Corporation Building Bye-Laws, 1997 (xxxviii)Height: means the maximum distance measured from the bottom (the crown of the adjoining roads) to the top of the building/structure standing upright:
