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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Meghalaya - Subsection

Section 18(2) in Meghalaya Regulation of the Game of Arrow Shooting and the Sale of Teer Tickets Act, 2018

(2)Every order made under this section, shall, as soon as may be after it is made, be laid before the House of Legislative Assembly.