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Himachal Pradesh High Court

Daleep Singh And Another vs State Of H.P And on 19 March, 2026

Author: Jyotsna Rewal Dua

Bench: Jyotsna Rewal Dua

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Daleep Singh and another versus State of H.P and others Ex. Petition No.406 of 2026 of 19.03.2026 Present: Mr. M.A. Safee, Advocate, for the petitioners.

Mr. L.N. Sharma, Additional Advocate General, rt for respondents.

Notice. Mr. L.N.Sharma, learned Additional Advocate General, appears and waives service of notice on behalf of respondents. Reply/compliance affidavit be filed within two weeks. List thereafter.

Jyotsna Rewal Dua Judge March, 19, 2026 (yogesh) ::: Downloaded on - 19/03/2026 20:34:20 :::CIS