Section 13(2)(b) in Rules for the Grant of Recognition and Aid to Elementary Schools

[Cites 0, Cited by 0] [Section 13(2)] [Section 13] [Entire Act]

State of Tamilnadu - Subsection

Section 13(2)(b) in Rules for the Grant of Recognition and Aid to Elementary Schools

(b)With three months' notice or three months' salary in lieu thereof, for any of the following reasons viz., willful neglect of duty, serious misconduct, gross insubordination, mental unfitness, incompetence, retrenchment, physical unfitness or any other good cause:

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State of Tamilnadu - Subsection

Section 13(2)(b) in Rules for the Grant of Recognition and Aid to Elementary Schools