Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 43] [Entire Act] Union of India - Subsection Section 43(3) in The Mines Rules, 1955 (3)The first-aid room shall have a floor space of not less than [10 square metres] [ Substituted by G.S.R. 31, dated 29.12.1960.] and shall contain at least the equipment specified in the Second Schedule.
