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[Cites 0, Cited by 0] [Section 54] [Entire Act]

State of Uttar Pradesh - Subsection

Section 54(1) in U.P. Juvenile Justice (Care and Protection of Children) Rules, 2004

(1)The State Government or the Officer-in-charge shall provide for training, of personnel of each category of staff, in keeping with their statutory responsibilities and specific job requirements.