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[Cites 0, Cited by 0] [Section 27(6)] [Section 27] [Entire Act]

State of West Bengal - Subsection

Section 27(6)(b) in The West Bengal Co-Operative Societies Act, 1983

(b)The directors referred to in sub-section (4) and sub-section (5) shall have no right to vote in any meeting of the board held for the purpose of election of office-bearers of the board or co-operation of any person as a director of the board.