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Union of India - Section

Section 13 in The Payment Of Bonus Act, 1965

13. Proportionate reduction in bonus in certain cases.—

Where an employee has not worked for all the working days in an accounting year, the minimum bonus of one hundred rupees or, as the case may be, of sixty rupees, if such bonus is higher than 8.33 per cent. of his salary or wage for the days he has worked in that accounting year, shall be proportionately reduced.