Supreme Court - Daily Orders
The Commissioner Of Income Tax-1 ... vs Animal Planet (Asia) Llc on 29 June, 2016
Bench: Kurian Joseph, Rohinton Fali Nariman
ITEM NO.29 COURT NO.11 SECTION IIIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C)........... of 2016
(CC No. 9265/2016)
(Arising out of impugned final judgment and order dated 17/11/2015
in ITA No. 862/2015 passed by the High Court of Delhi at New Delhi)
THE COMMISSIONER OF INCOME TAX-1 INTERNATIONAL
TAXATION, DELHI Petitioner(s)
VERSUS
ANIMAL PLANET (ASIA) LLC Respondent(s)
(with appln. (s) for c/delay in filing SLP and office report)
Date : 29/06/2016 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE KURIAN JOSEPH
HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
For Petitioner(s) Mr. Ranjit Kumar, S.G.
Mr. Sanjay Kumar Pathak, Adv.
Mr. Subas Chandra Acharya, Adv.
Mrs. Anil Katiyar,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Leave granted.
Tag with C.A. No.1248 of 2016 @ SLP (C) No.6420/2009.
(Rajni Mukhi) (Chander Bala) SR. P.A. COURT MASTER Signature Not Verified Digitally signed by JAYANT KUMAR ARORA Date: 2016.06.30 17:07:52 IST Reason: