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[Cites 0, Cited by 0] [Section 2E] [Entire Act]

State of Karnataka - Subsection

Section 2E(3) in The High Court of Karnataka Rules, 1959

(3)[ Charges for certified copies by photocopying shall be two rupees per foolscap page or any part thereof or such other rate as the High Court may fix from time to time.] [Inserted by Notification No. LCA-I, 444 of 1982 date 9.3.1983]