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Union of India - Section
Section 23 in The Merchant Shipping (Examination For Skipper And Second Hand Of A Fishing Vessel) Rules, 1964
23. Time.
- The examination shall begin at 10 A.M. As far as possible candidates shall be given ample notice of the day and time of their oral examination. The time allotted for each written part of the examination for each grade of certificate shall be as follows :-| (1)….................................................................. | Secondhand. |
| First Day. | |
| (1) Chart Work | ….................................................2 hours |
| (2) PracticalNavigation | …...............................................1 hour |
| Second andsubsequent days | ….........................................Orals. |
| (2)….................................................................. | Skipper. |
| First Day. | |
| (1) Chart Work | …...........................................3 hours |
| (2) PracticalNavigation | …................................................3 hours |
| Secondand subsequent days …............................. | Orals. |