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[Cites 0, Cited by 0] [Section 8(1)] [Section 8] [Entire Act]

State of Odisha - Subsection

Section 8(1)(a) in The Orissa Reservation of Vacancies in Posts and Services (for Scheduled Castes and Scheduled Tribes) Rules, 1976

(a)a statement in the Form given in Appendix III showing the total number of Government servants and the number of Scheduled Castes and Scheduled Tribes amongst them as on 1st [January] [Substituted by H.T.W. Department Notification No. 14412, dated 6.5.1988, published in Orissa Gazette Extraordinary No. 683, dated 6.5.1988.] of the year;