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State of Andhra Pradesh - Section

Section 5 in Andhra Pradesh Payment of Salaries and Pension and Removal of Disqualifications Act, 1953

5. Salaries and Allowances of Parliamentary Secretaries.

- There shall be paid to each of the Parliamentary Secretaries , if any, a salary of one thousand per mensum and a consolidated house rent and conveyance allowance of [one thousand rupees per mensum] [Substituted by Act No. 11 of 1981 and came into force with effect from 5-3-1981.]The income tax payable by the Parliamentary Secretaries, if any, in so far as it relates to the salary and allowances mentioned in this section shall be borne by the State Government.