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[Cites 0, Cited by 0] [Section 14] [Entire Act]

Union of India - Subsection

Section 14(i) in The Small Industries Development Bank Of India (General Regulations), 2000*

(i)a balance-sheet as at 31st March of each year, and a profit and loss account for the year ending on that date, or such other date as the Board may specify, of the General Fund, in the forms in Schedule I and II to these regulations or as amended from time to time by the Board; and