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Delhi High Court - Orders

Lafarge Aggregates & Concrete India ... vs Grand Venice Developers Private ... on 12 March, 2024

Author: Dharmesh Sharma

Bench: Dharmesh Sharma

                             $~C-23
                             *    IN THE HIGH COURT OF DELHI AT NEW DELHI

                             +         CO.PET. 705/2014, CO.APPL. 2653/2014
                                       LAFARGE AGGREGATES & CONCRETE INDIA PRIVATE
                                       LIMITED                         ..... Petitioner
                                                   Through: Mr. Gaurav Bahl, Adv.

                                                                            versus

                                       GRAND VENICE DEVELOPERS PRIVATE LIMITED &
                                       ORS.                              ..... Respondents
                                                   Through: Mr. Sushat Dahiya, Adv. for the
                                                            applicant Jugal Kishore
                                                            Ms. Isha Khanna, Standing
                                                            Counsel for the OL

                                       CORAM:
                                       HON'BLE MR. JUSTICE DHARMESH SHARMA
                                                                            ORDER

% 12.03.2024

1. This hearing is being conducted through hybrid mode.

2. Learned counsel for petitioners submits that the parties have amicably resolved their dispute in mediation. However, he requests time to seek instructions since the management of the petitioner company has undergone some changes.

3. R-notify on 23.04.2024.

DHARMESH SHARMA, J.

MARCH 12, 2024 sp This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 13/03/2024 at 22:38:49