Delhi High Court - Orders
Lafarge Aggregates & Concrete India ... vs Grand Venice Developers Private ... on 12 March, 2024
Author: Dharmesh Sharma
Bench: Dharmesh Sharma
$~C-23
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CO.PET. 705/2014, CO.APPL. 2653/2014
LAFARGE AGGREGATES & CONCRETE INDIA PRIVATE
LIMITED ..... Petitioner
Through: Mr. Gaurav Bahl, Adv.
versus
GRAND VENICE DEVELOPERS PRIVATE LIMITED &
ORS. ..... Respondents
Through: Mr. Sushat Dahiya, Adv. for the
applicant Jugal Kishore
Ms. Isha Khanna, Standing
Counsel for the OL
CORAM:
HON'BLE MR. JUSTICE DHARMESH SHARMA
ORDER
% 12.03.2024
1. This hearing is being conducted through hybrid mode.
2. Learned counsel for petitioners submits that the parties have amicably resolved their dispute in mediation. However, he requests time to seek instructions since the management of the petitioner company has undergone some changes.
3. R-notify on 23.04.2024.
DHARMESH SHARMA, J.
MARCH 12, 2024 sp This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 13/03/2024 at 22:38:49