Section 10(2) in Andhra Pradesh Exhibition of Films on Television Screen through Video Cassette Recorders (Regulation) Act, 1993
(2)Where an order under sub section (1) has been issued by the licensing authority a copy thereof, together with a statement of the reasons there for shall fort with be forwarded by him to the Government and the Government may, on a consideration of all the facts of the case either confirm or vary or annul the order.
