Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9] [Entire Act] State of Tamilnadu - Subsection Section 9(3) in Tamil Nadu Dr. M.G.R. Medical University (Chennai) Act, 1987 (3)The Pro-Chancellor shall exercise such other powers and perform such other functions as may be conferred on him by or under this Act.
