Section 2(8)(b) in The Manipur Highways Act, 1979

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State of Manipur - Subsection

Section 2(8)(b) in The Manipur Highways Act, 1979

(b)occupation of highway land beyond the prescribed period, if any, for stacking building materials or goods of any other descriptions, for exhibiting articles for sale, for erecting poles,awnings, tents, pandals and other similar erections or for parking vehicles or stabling domestic animals or for any other purposes, and

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State of Manipur - Subsection

Section 2(8)(b) in The Manipur Highways Act, 1979