Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Rajasthan - Subsection Section 2(fa) in Rajasthan Rent Control Act, 2001 (fa)[ "Rent Authority" means the officer appointed under Sec. 22-A;] [Inserted by Rajasthan Act No. 33 of 2017, dated 27.9.2017.]
