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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Gujarat - Subsection

Section 2(p) in First Statutes of the Rai University

(p)"Regulatory Body" means a body established by the Central Government, for laying down the norms and condition for ensuring academic standards of higher education, such as UGC, AICTE, NCTE, MCI, PCI, NAAC, ICAR, DEC, CSIR;