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[Cites 0, Cited by 0] [Section 12(2)] [Section 12] [Entire Act]

State of Punjab - Subsection

Section 12(2)(ii) in The Punjab Agricultural Produce Markets (Election Petition) Rules, 1981

(ii)specifying the names of persons who have been proved at the trial to have been guilty of any corrupt practice of conniving at or abetting the same;