Supreme Court - Daily Orders
The Collector Kandhamal Phulbani vs Sk Maniruddin And Ors. on 5 April, 2019
ITEM NO.52 REGISTRAR COURT. 2 SECTION XI-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR RAJESH KUMAR GOEL
Petition(s) for Special Leave to Appeal (C) No(s). 28257/2018
THE COLLECTOR KANDHAMAL PHULBANI Petitioner(s)
VERSUS
SK MANIRUDDIN AND ORS. Respondent(s)
Date : 05-04-2019 This petition was called on for hearing today.
For Petitioner(s) Mr. Sunil Kumar Sethi,Adv.
Ms. Subasini Sethy,Adv.
Mr. Subhasish Mohanty, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Ld. Counsel for petitioner has failed to file fresh particulars and steps in respect of respondent Nos. 1 and 2 despite grant of last chance. Viewed thus, the matter be processed for listing before the Hon'ble Judge in Chambers for further directions. Await orders. List thereafter.
RAJESH KUMAR GOEL Registrar MG Signature Not Verified Digitally signed by MADHU GROVER Date: 2019.04.06 12:43:03 IST Reason: