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[Cites 0, Cited by 1] [Section 5] [Entire Act]

State of Uttar Pradesh - Subsection

Section 5(3) in U.P. Prayagraj Mela Authority, Allahabad, Act, 2017

(3)The terms and conditions of the service including the salaries and allowances of the staff appointed under sub-section (1) shall be finalized with the approval of the State Government;