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State of Jammu-Kashmir - Section

Section 34 in Jammu and Kashmir State Electricity Regulatory Commission (Terms and Conditions for Tariff determination from Renewable Energy Sources) Regulations, 2013

34. [ Capital Cost. [Substituted by Notification No. 49-JKSERC of 2016, dated 22.3.2016 (w.e.f. 17.5.2013).]

- The normative capital cost for the biomass power projects based on Rankine cycle shall be as under:-a. 540 lakh/MW for project [other than rice straw and juliflora (plantation) based project] with water cooled condenser;b. 580 lakh/MW for Project [other than rice straw and Juliflora (plantation) based project] with air cooled condenser;c. 590 lakh/MW for rice straw and juliflora (plantation) based project with water cooled condenser;d. 630 lakh/MW for rice straw and juliflora (plantation) based project with air cooled condenser.]