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State of Assam - Section

Section 74 in Assam Excise Rules, 1945

74. Particulars to be shown on labels.

- All bottles containing liquor compounded or blended in India for sale must be labelled a having been so compounded or blended in India and the labels must specify the nature of the liquor contained therein i.e. whether it is whisky, brandy, gin or rum, the name of the district where it is bottled and the country of origin.