Bombay High Court
Lupin Investment Pvt. Ltd. (Suceessor ... vs Deputy Commissioner Of ... on 28 March, 2019
Bench: Akil Kureshi, Sarang Vijaykumar Kotwal
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION NO. 529 OF 2019
Lupin Investments Pvt.ltd ....Petitioner
V/S
Income Tax Appellate Tribunal And 2 Ors ....Respondent
WITH INCOME TAX APPEAL(IT) NO. 3248 OF 2018 Lupin Investment Pvt. Ltd. (suceessor To Rahas ....Appellants Ivestment Pvt. Ltd.) V/S Deputy Commissioner Of Income-tax-10(1) ....Respondent mR. j. d. Mistri, Sr.Cl. a/w Mr. Hiten Chande i/b Pds Legal For Petitioner Suresh Kumar For Respondent CORAM : AKIL KURESHI & SARANG VIJAYKUMAR KOTWAL, JJ DATE : 28th March, 2019 P.C. :
At the request of learned advocate for the respondent, Stand over to 12/04/2019.
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