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State of Jammu-Kashmir - Section

Section 21 in Jammu and Kashmir Civil Services (Leave) Rules, 1979

21. Commencement and Termination of Leave

—Except as provided in rule 22, leave ordinarily begins on the day on which the transfer of charge is effected or a report of departure on leave is submitted and ends on the day preceding that on which the charge is resumed or a report of joining the duties is submitted.