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Gauhati High Court

Assam Institute Of Health Allied ... vs Kasturi Bharali on 28 June, 2022

Author: Suman Shyam

Bench: Suman Shyam

                                                                                  Page No.# 1/2

GAHC010049682022




                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                               Case No. : Cont.Cas(C)/139/2022

            ASSAM INSTITUTE OF HEALTH ALLIED SCIENCE
            REPRESENTED BY ITS MANAGING DIRECTOR, MANASHI CHALIHA DEKA,
            AGED ABOUT 48 YEARS, W/O JAYANTA DEKA, R/O VILL-MAZGAON, P.O.-
            TEZPUR, DIST-SONITPUR, ASSAM, PIN-784001



            VERSUS

            KASTURI BHARALI
            THE DIRECTOR, EMPLOYMENT AND CRAFTSMAN TRAINING AND
            MEMBER SECRETARY, ASSAM SKILL DEVELOPMENT INITIATIVE
            SOCIETY, ASSAM, REHABARI, GUWAHATI-781008



Advocate for the Petitioner   : MR. S K DAS

Advocate for the Respondent : MR S P DAS




                                    BEFORE
                       HONOURABLE MR. JUSTICE SUMAN SHYAM

                                           ORDER

Date : 28-06-2022 Heard Mr. S.C. Das, learned counsel for the petitioner. Also heard Mr. S.P. Das, learned counsel appearing for the sole respondent/ contemnor who submits that he has received instruction and therefore, be granted 02 weeks time to file affidavit.

Page No.# 2/2 Prayer allowed.

Let this matter be listed accordingly.

JUDGE GS Comparing Assistant