Gauhati High Court
Assam Institute Of Health Allied ... vs Kasturi Bharali on 28 June, 2022
Author: Suman Shyam
Bench: Suman Shyam
Page No.# 1/2
GAHC010049682022
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : Cont.Cas(C)/139/2022
ASSAM INSTITUTE OF HEALTH ALLIED SCIENCE
REPRESENTED BY ITS MANAGING DIRECTOR, MANASHI CHALIHA DEKA,
AGED ABOUT 48 YEARS, W/O JAYANTA DEKA, R/O VILL-MAZGAON, P.O.-
TEZPUR, DIST-SONITPUR, ASSAM, PIN-784001
VERSUS
KASTURI BHARALI
THE DIRECTOR, EMPLOYMENT AND CRAFTSMAN TRAINING AND
MEMBER SECRETARY, ASSAM SKILL DEVELOPMENT INITIATIVE
SOCIETY, ASSAM, REHABARI, GUWAHATI-781008
Advocate for the Petitioner : MR. S K DAS
Advocate for the Respondent : MR S P DAS
BEFORE
HONOURABLE MR. JUSTICE SUMAN SHYAM
ORDER
Date : 28-06-2022 Heard Mr. S.C. Das, learned counsel for the petitioner. Also heard Mr. S.P. Das, learned counsel appearing for the sole respondent/ contemnor who submits that he has received instruction and therefore, be granted 02 weeks time to file affidavit.
Page No.# 2/2 Prayer allowed.
Let this matter be listed accordingly.
JUDGE GS Comparing Assistant