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[Cites 0, Cited by 1] [Section 24(2)] [Section 24] [Entire Act]

Union of India - Subsection

Section 24(2)(d) in The Atomic Energy Act, 1962

(d)contravenes any other provision of this Act or any order made thereunder, shall be punishable with imprisonment for a term which may extend to one year, or with fine, or with both.