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[Cites 0, Cited by 0] [Section 182(3)] [Section 182] [Entire Act]

State of Telangana - Subsection

Section 182(3)(b) in Telangana Panchayat Raj Act, 2018

(b)lay down the duties of all officers and servants of, or holding office under Zilla Praja Parishad in accordance with the rules made by the Government.