Section 33(2)(a) in The M.P. Bhumi Vikas Rules, 1984

[Cites 0, Cited by 0] [Section 33(2)] [Section 33] [Entire Act]

State of Madhya Pradesh - Subsection

Section 33(2)(a) in The M.P. Bhumi Vikas Rules, 1984

(a)posted in conspicuous place on the property in respect of which the permission was issued, a copy of the permission for building and/or development, as the case may be; and

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State of Madhya Pradesh - Subsection

Section 33(2)(a) in The M.P. Bhumi Vikas Rules, 1984