Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5] [Entire Act] Union of India - Subsection Section 5(iv) in National Housing Bank (Slum Improvement And Low Cost Housing Fund) Regulation, 1993 (iv)such expenditure arising out of or in connection with the administration and utilisation of the fund.
