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State of Rajasthan - Section

Section 369 in The General Rules (Civil), 1986

369. Correspondence originating in a Circular.

- If a circular gives rise to correspondence the correspondence shall be kept in a separate file, a note being made on the first letter of correspondence in the file that the circular referred to is pasted into its appropriate file book, and a note bearing reference to the correspondence being recorded on the circular itself.An extra copy or extract copy of the circular, as the case requires may be placed on the correspondence file.