Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 906] [Entire Act] State of Punjab - Subsection Section 906(2) in Punjab Jail Manual, 1996 (2)The ground should be free from fallen leaves, weeds and rubbish of all descriptions; the grass plants closely cropped and the edges trimmed; the paths kept in repair; kacha drains dressed, and their levels readjusted when necessary.
