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State of Odisha - Section

Section 226 in Orissa Municipal Act, 1950

226. Prohibition against using any cart without cover in the removal of filth.

- No person shall in the removal of filth use any cart receptacle not having a covering proper for preventing the escape of the contents thereof or of the stench therefrom, or intentionally or negligently spill and filth in the removal thereof, or omit carefully to sweep and clean every place in which any such filth has been spilled, or placed or set down in any public place any filth whether in a vessel closed or open.