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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Rajasthan - Subsection

Section 16(5) in The Rules for Payment Of Grant-in-Aid to Non-Government Educational, Cultural & Physical Education Institutions, 1963

(5)The Education Department will nominate one member on the Managing Committee who will be a Senior Education Officer or eminent educationist.Note.-Nominations will be made by the Director in the case of managing bodies or societies running not more than three institutions or of at least High Schools standard whose expenditure does not exceed rupees 3 lakhs per annum, and the Government in consultation with the Director of Education in the case of managing bodies which run more than three institutions of at least High School standard or whose expenditure exceeds rupees three lakhs per annum.