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[Cites 0, Cited by 1] [Section 35(2)] [Section 35] [Entire Act]

Union of India - Subsection

Section 35(2)(l) in The Major Port Trusts Act, 1963

(l)dry docks, slipways, boat basins and workshops to carry out repairs or overhauling of vessels, tugs, boats, machinery or other appliances.]