Delhi High Court - Orders
The Pr. Commissioner Of Income Tax ... vs Smt. Sneh Lata Sawhney (L/H Late Sh. B.L. ... on 16 October, 2023
Author: Rajiv Shakdher
Bench: Rajiv Shakdher
$~11
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ ITA 216/2023 & CM Appl.18242/2023
THE PR. COMMISSIONER OF INCOME
TAX -CENTRAL-1 ..... Appellant
Through: Mr Ruchir Bhatia, Sr Standing
Counsel with Ms Deeksha Gupta,
Adv.
versus
SMT. SNEH LATA SAWHNEY
(L/H LATE SH. B.L. SAWHNEY ) ..... Respondent
Through: None.
CORAM:
HON'BLE MR. JUSTICE RAJIV SHAKDHER
HON'BLE MR. JUSTICE GIRISH KATHPALIA
ORDER
% 16.10.2023 [Physical Hearing/Hybrid Hearing (as per request)]
1. The Hon'ble Division Bench did not assemble today as one of the judges [Hon'ble Mr Justice Rajiv Shakdher, J.] is on leave.
2. List the matter on 13.03.2024.
By Order (Court Master) OCTOBER 16, 2023/pmc Click here to check corrigendum, if any This is a digitally signed order.
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