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[Cites 0, Cited by 0] [Section 47] [Entire Act]

Bengal Presidency - Subsection

Section 47(k) in Police Regulations, Bengal , 1943

(k)Similarly, a Court Inspector or a Circle Inspector under regulation 189(f) shall inspect his Court Office once every year but, in a subdivision where a Sub-divisional Police Officer is posted, the Court Office shall be inspected either by Sub-divisional Police Officer or the Inspector once every year.