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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Himachal Pradesh - Subsection

Section 2(10) in Himachal Pradesh Co-Operative Societies Act, 1968

(10)"member" means a person joining in the application for the registration of a Co-operative society and a person admitted to membership after such registration in accordance with this Act, the rules and the bye-laws, and includes a nominal and an associate member;