Section 6(1)(a) in Andhra Pradesh Electricity Regulatory Commission (Treatment of Other Businesses of Transmission Licensees and Distribution Licensees) Regulation, 2005

[Cites 0, Cited by 0] [Section 6(1)] [Section 6] [Entire Act]

(a)whether the costs and expenses are being appropriately adjusted and paid as specified in clause 5 above; and

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