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State of Gujarat - Section

Section 54 in The Gujarat Ayurved University Act, 1965

54. Completion of courses of studies in Institutions recognised by the Faculty.

- Notwithstanding anything contained in this Act, or the Statutes and Ordinances made thereunder any student of an institution entitled to train students for the examinations of the Faculty who immediately before the date on which Section 5 comes into force was studying or was eligible for any examination of the Faculty shall be permitted to complete his course in preparation therefor, and the University shall provide for such period and in such manner as may be prescribed by the Statutes for the instruction, teaching, training, and examination of such students in accordance with the courses of studies of the Faculty.