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State of Rajasthan - Section

Section 38 in The Rajasthan Medical Rules, 1957

38.

Every declaration must state the description and true place of abode of the declarant, and where the fact stated in a declaration is not within the personal knowledge of the declarant, the source of the information and grounds for the belief of the declarant in its truth must be accurately and fully stated.Consideration of the complaint by Penal Committee