Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(1)(d) in The Rajasthan Tax on Professions, Trades, Callings and Employments Rules, 2000

(d)"place of work" in relation to a person or employer, means the place where such person or employer, ordinarily carries on his profession, trade, calling or employment or the place where salary or wages are disbursed to an employee;