Section 24(3) in Tamil Nadu National Law School Act, 2012
(3)The Executive Council shall consist of the following ex-officio and other members, namely : -Class I-Ex-officio Members.(a)The Vice-Chancellor;(b)The Advocate General, Tamil Nadu;(c)The Heads of Departments of the School;(d)The Secretary to Government, in-charge of Law.Class II-Other Members.(a)A serving or a retired Judge of the High Court of Madras, nominated by the Chancellor;(b)Two members of the Bar Council of Tamil Nadu nominated by the Chancellor;(c)Two members nominated by the Chancellor from among eminent Senior Advocates;(d)One member nominated by the Government from among the members of the Tamil Nadu Legislative Assembly;(e)Three Professors elected from and by the teaching staff of the School.
