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[Cites 0, Cited by 0] [Section 12(16)] [Section 12] [Entire Act]

Union of India - Subsection

Section 12(16)(f) in The First Statutes of the Footwear Design and Development Institute

(f)appointing Committees or working Groups from amongst the members of the Senate, other faculty members and experts from outside to advise on specific and important academic matters;