Chattisgarh High Court
Smt. Mehrunnisha Begum vs Shri Kirtiman Rathore 44 Wpc/339/2018 ... on 16 January, 2019
Author: Prashant Kumar Mishra
Bench: Prashant Kumar Mishra
NAFR
HIGH COURT OF CHHATTISGARH, BILASPUR
CONT No. 1079 of 2018
Smt. Mehrunnisha Begum W/o Mohammed Kasim, Aged About 58
Years R/o Khaparganj, Police Station Civil Lines, Bilaspur, District
Bilaspur Chhattisgarh.
---- Petitioner
Versus
Shri Kirtiman Rathore Sub Divisional Officer Cum Land Acquisition
Officer, Kota, District Bilaspur Chhattisgarh
---- Respondent
For Petitioner : Shri Abhishek Pandey, Advocate. For Respondent : Shri Anup Majumdar, Advocate.
Hon'ble Shri Justice Prashant Kumar Mishra Order On Board 16/01/2019 :
1. The respondent-contemnor is present in the Court.
2. Learned counsel for the parties would submit that the Contempt has been purged.
3. Accordingly, the Contempt Petition stands disposed of.
Sd/-
Judge (Prashant Kumar Mishra) Barve